Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 48] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

(f)“property” means property of any kind, whether movable or immovable, ancestral or self-acquired, tangible or intangible and includes rights or interests in such property;