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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(4)(ii) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(ii)the unused ballot papers or ballot papers with counterfoils or foils;