Supreme Court - Daily Orders
Gram Sabha Kachnal Gusain vs Additionall Collector (Nazul) on 1 December, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.48 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8598/2013
(Arising out of impugned final judgment and order dated
19/10/2012 in WP No. 687/2001 passed by the High Court Of
Uttarakhand At Nainital)
GRAM SABHA KACHNAL GUSAIN Petitioner(s)
VERSUS
ADDITIONALL COLLECTOR (NAZUL) & ANR. Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim
relief and office report)
Date : 01/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Ashok Kumar Sharma,Adv.
For Respondent(s) Mr. K.K. Tyagi, Adv.
Mr. Iftekhar Ahmad, Adv.
for Mr. P. Narasimhan,AOR(NP)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the respondent seeks an adjournment, so as to enable him to place on the record of this case the order passed by the Consolidation Officer with reference to the issue in hand.
Prayer is allowed.
Needful be done within two weeks. List thereafter at the end of the list of 'fresh' Signature Not Verified Digitally signed by cases.
Parveen Kumar Chawla Date: 2014.12.02 16:26:48 IST Reason: (Parveen Kr. Chawla) (Renuka Sadana) Court Master Court Master