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Supreme Court - Daily Orders

Association For Democratic Reforms vs Election Commission Of India on 13 December, 2019

Bench: Chief Justice, B.R. Gavai, Surya Kant

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     ITEM NO.21                           COURT NO.1                 SECTION PIL-W

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)              No(s).    1382/2019

     ASSOCIATION FOR DEMOCRATIC REFORMS & ANR.                        Petitioner(s)

                                                   VERSUS

     ELECTION COMMISSION OF INDIA & ANR.                              Respondent(s)

     (FOR ADMISSION )

     Date : 13-12-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE B.R. GAVAI
                         HON'BLE MR. JUSTICE SURYA KANT


     For Petitioner(s)             Mr.   Prashant Bhushan, AOR
                                   Ms.   Neha Rathi, Adv.
                                   Mr.   Pranav Sachdeva, Adv.
                                   Ms.   Shivani Kapoor, Adv.

     For Respondent(s)             Mr.   Debasis Misra, AOR
                                   Mr.   Vishaal S. Jogdand, Adv.
                                   Mr.   Parvez Bashista, Adv.
                                   Mr.   Narender Kumar Sharma, Adv.
                                   Mr.   Suhas Kadam, Adv.
                                   Mr.   R.C. Paul Kanakraj, Adv.
                                   Mr.   Jagdev, Adv.
                                   Mr.   Shreyas Gallhe, Adv.
                                   Mr.   R. Sharath, Adv.
                                   Ms.   Pareena Swarup, Adv.
                                   Ms.   Nanita Sharma, Adv.
                                   Mr.   Manav, Adv.
                                   Ms.   Alpana Sharma, Adv.
                                   Mr.   Rajnish Kumar, Adv.
                                   Mr.   Choudhari Samsuddin Khan, Adv.
                                   Mr.   Jay Prakash Somani, Adv.
                                   Mr.   M.S. Vinayak, Adv.
                                   Dr.   Sanatan Ray Choudhari, Adv.
Signature Not Verified
                                   Ms.   Sangeeta Joshi, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2019.12.13
                                   Mr.   K.V. Bharathi Upadhayaya, Adv.
16:46:24 IST
Reason:                            Mr.   Varinder Kumar Sharma, Adv.
                                   Mr.   Ved Prakash, Adv.
                                   Mr.   Dharmender Pratap Singh, Adv.
                                   Mr.   Arjun Dev Singh, Adv.
                                   Ms.   Meera Bhatia, Adv.
                                   2

                    Mr.   Binay Kumar Jha, Adv.
                    Mr.   Priyadarshan Pattnaik, Adv.
                    Ms.   Suman Sharma, Adv.
                    Mr.   Raj Saheb Patil, Adv.
                    Mr.   Shashindra Tripathi, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Issue notice returnable on 17.02.2019.

Tag with Writ Petition (Civil) No.1389 of 2019.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR