Supreme Court - Daily Orders
Association For Democratic Reforms vs Election Commission Of India on 13 December, 2019
Bench: Chief Justice, B.R. Gavai, Surya Kant
1
ITEM NO.21 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1382/2019
ASSOCIATION FOR DEMOCRATIC REFORMS & ANR. Petitioner(s)
VERSUS
ELECTION COMMISSION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION )
Date : 13-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Prashant Bhushan, AOR
Ms. Neha Rathi, Adv.
Mr. Pranav Sachdeva, Adv.
Ms. Shivani Kapoor, Adv.
For Respondent(s) Mr. Debasis Misra, AOR
Mr. Vishaal S. Jogdand, Adv.
Mr. Parvez Bashista, Adv.
Mr. Narender Kumar Sharma, Adv.
Mr. Suhas Kadam, Adv.
Mr. R.C. Paul Kanakraj, Adv.
Mr. Jagdev, Adv.
Mr. Shreyas Gallhe, Adv.
Mr. R. Sharath, Adv.
Ms. Pareena Swarup, Adv.
Ms. Nanita Sharma, Adv.
Mr. Manav, Adv.
Ms. Alpana Sharma, Adv.
Mr. Rajnish Kumar, Adv.
Mr. Choudhari Samsuddin Khan, Adv.
Mr. Jay Prakash Somani, Adv.
Mr. M.S. Vinayak, Adv.
Dr. Sanatan Ray Choudhari, Adv.
Signature Not Verified
Ms. Sangeeta Joshi, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2019.12.13
Mr. K.V. Bharathi Upadhayaya, Adv.
16:46:24 IST
Reason: Mr. Varinder Kumar Sharma, Adv.
Mr. Ved Prakash, Adv.
Mr. Dharmender Pratap Singh, Adv.
Mr. Arjun Dev Singh, Adv.
Ms. Meera Bhatia, Adv.
2
Mr. Binay Kumar Jha, Adv.
Mr. Priyadarshan Pattnaik, Adv.
Ms. Suman Sharma, Adv.
Mr. Raj Saheb Patil, Adv.
Mr. Shashindra Tripathi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable on 17.02.2019.
Tag with Writ Petition (Civil) No.1389 of 2019.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR