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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(2)(vii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(vii)To undertake marketing extension activities in the Board for the transfer of marketing technology and extension services. It may also make necessary arrangement for propaganda and publicity on matters related to regulate marketing of an Horticulture produce and development of marketing;