Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 38] [Entire Act] State of Punjab - Subsection Section 38(4) in The Punjab Rent Act, 1995 (4)The Rent Authority shall issue summons in relation to every application under this Act in the form specified in Schedule III to this Act.
