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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(c) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(c)paying special attention to the fields of education and spread of literacy, agriculture, rural development, environment, health and family welfare and science and technology;