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[Cites 0, Cited by 0] [Section 153(5B)] [Section 153] [Entire Act]

Union of India - Subsection

Section 153(5B)(b) in Finance Act, 2012

(b)in section 98, in the Table, -
(i)against SI. No. 1 under column (3) relating to rate, for the figures and words "0.125 per cent.", the figures and words "0.1 per cent." shall be substituted;
(ii)against SI. No. 2, under column (3) relating to rate, for the figures and works "0.125 per cent.", the figures and words "0.1 per cent." shall be substituted;
(iii)after SI. No. 5, and the entries relating thereto, the following SI. No. entries shall be inserted, namely: -