Section 37 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970
37. Term of office.
- The members of the Committee shall hold office ordinarily for two years from the date of their appointment. Any member may, however, be re-appointed to hold membership of the Committee to the extent of five years at the maximum at a stretch. Government may remove a member for reasons as may appear to them sufficient.
