Section 3(2)(g) in Sikkim Ecology Fund and Environment Cess Act, 2005

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State of Sikkim - Subsection

Section 3(2)(g) in Sikkim Ecology Fund and Environment Cess Act, 2005

(g)such matters as the State Government considers necessary or expedients the purpose of protecting and improving the quality and for the purpose of securing effective implementation of this Act.

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State of Sikkim - Subsection

Section 3(2)(g) in Sikkim Ecology Fund and Environment Cess Act, 2005