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State of Tamilnadu - Section

Section 8 in Tamil Nadu Pawnbrokers Rules, 1943

8. Pawn-Ticket, Sale Book of Pledges and receipts on Redemption of Pledge.

- The pawn-ticket, the sale book of pledges and the receipt on redemption of pledge referred to in clause (b) of sub-section (1) of section 10 shall be in Forms F, G and H, respectively.