Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] Daman and Diu - Subsection Section 69(a) in Daman and Diu Value Added Tax Regulation, 2005 (a)the person so succeeding shall exercise all such powers under this Regulation which were exercised by the preceding person; and
