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[Cites 0, Cited by 0] [Section 246] [Entire Act]

State of Goa - Subsection

Section 246(8) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(8)Every register or other record referred to in sub-rule (7) shall be preserved by the employer, with whom such register or other record belongs, in original for a period of three calendar years from the date of last entry therein.