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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(3)(a) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(a)any extract from any proceedings of the authority or any committee constituted under this Act, record, correspondence, plan or other documents;