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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Punjab - Subsection

Section 12A(1)(ii) in The Punjab Village Common Lands (Regulation) Rules, 1964

(ii)the sponsoring Department independently certifies that the area of the land sought to be transferred, shall be commensurate with the requirements of the project or scheme and such land is an essential component for the implementation of such project;