Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3 in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970 3. Applicability of these rules. - These rules shall apply to Saline Areas 1965 (Rajasthan Act) in the State of Rajasthan.
