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[Cites 0, Cited by 0] [Section 28A] [Entire Act]

State of Rajasthan - Subsection

Section 28A(2) in The Rajasthan Accounts Service Rules, 1954

(2)The persons enumerated in Column 5 or the relevant Column regarding post from which promotion is to be made, as the case may be. of the relevant Schedule shall be eligible for promotion to posts specified against them in Column 2 thereof to the extent indicated in Column 3 subject to their possessing minimum qualifications and experience on the first day of the April of the year of selection as specified in Column 6 or in the relevant Column regarding minimum qualification and experience for promotion, as the case may be.