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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(6) in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974

(6)The special review under this section shall be in addition to and not in derogation of any other remedy which an aggrieved depositor may have under this Act. Explanation.- For the purposes of this section," authority" includes the Appellate Tribunal.]