Section 239(1) in Rules of the High Court of Judicature for Rajasthan, 1952
(1)Copies to be included in the paper book of a Special Appeal from a decree or order in an original trial or proceeding shall be of the following papers, namely:-(a)memorandum of appeal;(b)judgment appealed from;(c)pleadings and further pleadings, if any; and(d)where the proceedings had originated on am application, or petition, such application or petition and the objection thereto, if any.
