Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(5) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(5)The renewed licence shall he granted by the Authorised Officer in Form II C on satisfaction of the conditions for renewal of licence.