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State of Gujarat - Section

Section 9 in Gujarat Biotechnology University Act, 2018

9. Officer of the University.

- The following shall be the officers of the University, namely: -
(i)the Director General
(ii)the Directors
(iii)the Deans
(iv)the Registrar, and
(v)such other persons associated with the functions of the University as may be specified by regulations, to be the officers of the University.