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[Cites 0, Cited by 0] [Section 430(2)] [Section 430] [Entire Act]

State of Tamilnadu - Subsection

Section 430(2)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)provide for the procedure to be followed at the meetings of the standing committee or any other committee and for the conduct of business and the number of members which shall form quorum at such meetings;