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State of Bihar - Section

Section 60 in Bihar Inland Vessels Rules, 2013

60. Anchors and cable.

(1)Every inland vessel of less than 15m in length shall be provided with at least one anchor and chain cables.
(2)Every inland vessel of 15m and more in length shall be provided with at least two anchors and chain cables.
(3)Every vessel exceeding 100 tons shall be provided with anchors and cables as specified by the Surveying Authority in each case. Provided that the anchors and cables complying with Classification Society requirements will ordinarily be accepted.