Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 36] [Entire Act] Union of India - Section Section 125 in The Finance Act, 2018 125. Amendment of section 8. - In section 8 of the principal Act, for the words "three thousand rupees", the words "the prescribed limit" shall be substituted.
