Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 280(2)] [Section 280] [Entire Act]

State of Rajasthan - Subsection

Section 280(2)(b) in Rajasthan Municipalities Act, 2009

(b)give notice of the death to the Municipality which shall thereupon cause the carcass to be removed and disposed of.