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[Cites 0, Cited by 0] [Section 6(14)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(14)(c) in Tamil Nadu Local Fund Audit Rules, 2016

(c)The Director shall also divert the audit officers under his control to the Chief Internal Auditor and Chief Auditor of Statutory Boards to clear the arrears in audit.