Delhi High Court - Orders
Pr.Commissioner Of Income Tax-4 vs M/S H & S Software Development And ... on 14 January, 2019
Author: Sanjiv Khanna
Bench: Sanjiv Khanna, Anup Jairam Bhambhani
$~22 to 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 912/2017, 821/2018, 893/2018, 899/2018 and 910/2018
PR.COMMISSIONER OF INCOME TAX-4 ..... Appellant
Through: Mr. Ruchir Bhatia, SSC.
versus
M/S H & S SOFTWARE DEVELOPMENT AND KNOWLEDGE
MANAGEMENT CENTRE PVT. LTD. ..... Respondent
Through: Mr. G.C. Srivastava and Mr. Suvinay
Kumar, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 14.01.2019 The matter is listed for final arguments on 15th April, 2019.
SANJIV KHANNA, J.
ANUP JAIRAM BHAMBHANI, J. JANUARY 14, 2019 MR