Madhya Pradesh High Court
Thakur Prasad vs The State Of Madhya Pradesh on 22 March, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 MCRC-13694-2021 The High Court Of Madhya Pradesh MCRC-13694-2021 (THAKUR PRASAD Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 22-03-2021 Parties through their counsel. As prayed by Shri Pourush Ranka, learned counsel for the applicant, list on 24/03/2021.
(SUJOY PAUL) JUDGE soumya Digitally signed by SOUMYA RANJAN DALAI Date: 2021.03.23 17:28:20 +05'30'