Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Entire Act]

State of Maharashtra - Section

Section 118 in The Maharashtra Prohibition Act

118. Procedure of Code of Criminal Procedure relating to cognizable offence to apply.

In the absence of any provision to the contrary in this Act, the provisions of the Code of Criminal Procedure 1898 (V of 1898) with respect to cognizable offences shall apply to offences under this Act.