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[Cites 0, Cited by 0] [Section 259(2)] [Section 259] [Entire Act]

State of West Bengal - Subsection

Section 259(2)(ii) in West Bengal Municipal Corporation Act, 2006

(ii)the expression "clerical work" shall include writing, book keeping, sorting papers, typing, filing, duplicating, punching cards or tapes, machine calculating, drawing of matter for publication and editorial preparation of matter for publications;