Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 24 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 24. Net work of soil and waste water drainage to be kept separate. - The system of plumbing shall be "Two pipe system" and shall be designed according to the requirement of schedule II attached to these bye-laws.
