Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(2) in The Punjab Motor Vehicles Taxation Act, 1924

(2)The tax or additional tax imposed shall be payable before the expiry of fourteen days from the date of the licensing officer's order.