Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(3)(c) in The Aryabhatta Knowledge University Act, 2008

(c)to advise the Chancellor in respect of any matter which may be referred to it for advice; and