Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Indian Forest Service (Appointment By Promotion) Regulations, 1966 4. [* * *] [Regulation 4 omitted by Notification No. 5/9/70-AIS (IV), dated 3rd January, 1972 (w.e.f. 15th January, 1972).]
