Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 376C] [Entire Act] State of Jammu-Kashmir - Subsection Section 376C(a) in Jammu and Kashmir Criminal Laws (Amendment) Act, 2013 (a)being in a position of authority or in a fiduciary relationship; or
