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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(xxiii) in The Karnataka State Universities Act, 2000

(xxiii)to do such other acts and things, whether incidental to the power aforesaid or not, as may be required in order to further the objects of the University, in particular and generally to cultivate and promote arts, science, Commerce and management and other branches of learning and culture excluding agriculture, health science,engineering and technology: