Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(b) in Panjab University Act, 1947

(b)The examinations to be held in or after November, 1947, by the Panjab University shall be held by the University and the results declared and degrees, diploma, titles and licences conferred in such manner as may be specified by provisions made in this behalf by the Government.