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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in THE BOMBAY PUBLIC SECURITY MEASURES ACT, 1947

(d)requiring him to notify his movements or to report himself or to do both in such manner, at such times and to such authority or person, as may be specified in the order;