Section 13(7)(vii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

(vii)The Children's Court, in such cases, may pass any orders as provided in sub-sections (1) and (2) of section 18 of the Act.

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