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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(1)(a) in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003

(a)that on the dale of his election the elected person was not qualified or was disqualified to be elected under this Act; or