Section 4(4) in The U.P. Bhoodan Yagna Rules, 1953

[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4) in The U.P. Bhoodan Yagna Rules, 1953

(4)The name of the persons appointed or nominated as Chairman, as Convener or Secretary and as Members shall be published in the Uttar Pradesh Gazette, in the form given below:

(a)	Name of the Chairman with parentage or full address.	...	Permanent place ofresidence
(b)	Name of the Member parentage or full address	...	Ditto

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 4(4) in The U.P. Bhoodan Yagna Rules, 1953