Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act] State of Jammu-Kashmir - Subsection Section 75(1)(b) in The Constitution of Jammu and Kashmir (b)more than three months elapse from the date on which the Bill is laid before the Council without the Bill being passed by it; or