Supreme Court - Daily Orders
M/S Achievers Agri India (P) Ltd. vs State By Sub Inspector Hebbagodi Police ... on 19 July, 2021
Author: Surya Kant
Bench: Surya Kant
ITEM NO.8 Court 14 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Criminal) No(s). 201-216/2021
M/S ACHIEVERS AGRI INDIA (P) LTD. & ORS. Petitioner(s)
VERSUS
STATE BY SUB INSPECTOR
HEBBAGODI POLICE STATION BANGALORE & ORS. Respondent(s)
(FOR ADMISSION and IA No.56517/2021-EX-PARTE STAY and IA
No.56518/2021-EXEMPTION FROM FILING O.T. )
Date : 19-07-2021 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. G. Rajagopalan, Sr. Adv.
Mr. Anandh Kannan N., AOR
Mr. Niranjan Rajagopalan, Adv.
Mr. Elango, Adv.
Mr. Tarun Rao Kallakuru, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing.
Mr. G. Rajagopalan, learned Senior Counsel for the petitioners seeks to withdraw the instant Transfer Petitions with a view to approach the High Court of Karnataka for clubbing of the trials arising out of different First Information Reports, which are the subject matter of the cases.
The Transfer Petitions are, accordingly, dismissed as withdrawn.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by Neelam Gulati Date: 2021.07.20 17:05:58 IST Reason: (POOJA SHARMA) (SAROJ KUMARI GAUR)
COURT MASTER (SH) COURT MASTER (NSH)