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Supreme Court - Daily Orders

Ramesh Vasantbhai Bhojani vs Union Of India on 4 January, 2018

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.14                              COURT NO.4              SECTION III

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s).36782/2017

     (Arising out of impugned final judgment and order dated 17-03-2017
     in SCA No. 9199/2016 and in SCA No. 9198/2016 passed by the High
     Court of Gujarat at Ahmedabad)

     RAMESH VASANTBHAI BHOJANI                                        Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                            Respondent(s)

     (WITH IA No.136986/2017-CONDONATION OF DELAY IN FILING)

     Date : 04-01-2018 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)               Mr. Nachiketa Joshi, AOR
                                     Mr. Sudhakar Joshi, Adv.
                                     Ms. Sucheta Joshi, Adv.

     For Respondent(s)



                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) No.20453/2016.

(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.01.05 17:00:08 IST Reason: