Supreme Court - Daily Orders
Ramesh Vasantbhai Bhojani vs Union Of India on 4 January, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.14 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).36782/2017
(Arising out of impugned final judgment and order dated 17-03-2017
in SCA No. 9199/2016 and in SCA No. 9198/2016 passed by the High
Court of Gujarat at Ahmedabad)
RAMESH VASANTBHAI BHOJANI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(WITH IA No.136986/2017-CONDONATION OF DELAY IN FILING)
Date : 04-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Nachiketa Joshi, AOR
Mr. Sudhakar Joshi, Adv.
Ms. Sucheta Joshi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.20453/2016.
(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.01.05 17:00:08 IST Reason: