Himachal Pradesh High Court
Hans Lata vs . State Of H.P. & Others on 29 June, 2022
Bench: Sabina, Satyen Vaidya
Hans Lata Vs. State of H.P. & Others .
CWP No.5098 of 2020 29.06.2022 Present: None for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General for the respondents.
Learned Additional Advocate General seeks time to file reply.
List again on 1st September, 2022.
(Sabina) Judge (Satyen Vaidya) Judge June 29, 2022 (ps/vh) ::: Downloaded on - 29/06/2022 20:07:32 :::CIS