Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 111 in Bihar Education Code, 1961 111. Deputy Superintendent of Education. - In every district there shall be one or more Deputy Superintendent of Education to give such assistant and perform such functions as will be assigned by the District Superintendent of Education or as may be laid down by the Director.
