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Supreme Court - Daily Orders

Shri Kishan (D) By Lrs. vs Om Prakash Sharma &Amp Ors. on 11 July, 2014

¼ ITEM NO.37                              COURT NO.2                   SECTION XIV

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C) No(s). 15216/2014

  (Arising out of impugned final judgment and order dated 19/02/2014
  in RSA No. 41/1987 passed by the High Court Of Delhi At N. Delhi)

  SHRI KISHAN (D) BY LRS.                                               Petitioner(s)

                                                 VERSUS

  OM PRAKASH SHARMA & ORS.                       Respondent(s)
  (With prayer for interim relief and office report)


  Date : 11/07/2014 This petition was called on for hearing today.

  CORAM :
                            HON’BLE MR. JUSTICE H.L. DATTU
                            HON’BLE MR. JUSTICE ARUN MISHRA

  For Petitioner(s)                   Mr.S.K.Dubey, Av.
                                      Mr.Rajmangal Kumar, Adv.
                                      Mr. K. V. Mohan ,Adv.

  For Respondent(s)                   Ms.Indu Malhotra, Sr.Adv.
                                      Ms.Shalini Kapoor, Adv.
                                      Ms.Kriti Arora, Adv.
                                      Ms. N. Annapoorani ,Adv.



                         UPON hearing the counsel the Court made the following
                                            O R D E R

Dismissed.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.07.11 16:43:43 IST Reason: