Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 458] [Entire Act] State of Maharashtra - Subsection Section 458(26) in The Maharashtra Municipal Corporations Act, 1949 (26)securing the efficient inspection of markets and slaughter-houses and of shops in which articles intended for human food are kept or sold;
