Delhi High Court - Orders
Bestech Advisors Private Limited vs Oriel Financial Solutions Private ... on 4 March, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 67/2022
BESTECH ADVISORS PRIVATE LIMITED ..... Petitioner
Through: Mr. Raghvendra Mohan Bajaj,
Mr. Agnish Aditya, Mr. Kumar Karan
and Ms. Renu H. Bajaj, Advocates.
versus
ORIEL FINANCIAL SOLUTIONS PRIVATE LIMITED
..... Respondent
Through: Mr. Kamal Sehgal, Mr. Satinder S.
Gulati and Mrs. Kamaldeep Gulati,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 04.03.2022 [VIA HYBRID MODE]
1. Counsel for the Respondent seeks and is granted two weeks' time to file a reply to the present petition.
2. He states that he will appear before the Court in the physical hearing on the next date.
3. At his request, re-notify on 23rd March, 2022.
SANJEEV NARULA, J MARCH 4, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:08.03.2022 15:52:05