Section 3(6)(iii) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015

[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

(iii)The procedure for the renewal of the licence shall be the same as applicable to the issue of licence as specified in sub-rules (1) to (5).

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